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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(j) in The U.P. Kerosene Control Order, 1962

(j)[ "Divisional Commissioner" means the Commissioner of a Division of the State of Uttar Pradesh having jurisdiction within the limits of division.] [Inserted by U.P. Kerosene Control (Tenth Amendment) Order, 1980, dated 12.5.1980.]