Section 11(1) in The Nazool Lands (Transfer) Rules, 1956
(1)As soon as the first instalment of price has been paid by the Co-operative Society/[individual member in whose favour the transfer has been made under these rules, the Collector shall grant to the society under his signature and seal a certificate of transfer in form 'B' appended to these rules.] [The words 'individual member' added by vide Notification No. 890-R-III 72/3621 dated 9.3.72 published in Punjab Gazetted Part 1 dated 17.3.72 P. 268.]
