Jammu & Kashmir High Court
State vs Nadeem Ahmed And Others on 13 December, 2021
Author: Tashi Rabstan
Bench: Tashi Rabstan
Sr. No.12
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRR No.65/2012
State ....Petitioner(s)/Appellant(s)
Through :- Mr. Suneel Malhotra, GA.
V/s
Nadeem Ahmed and others ....Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
13.12.2021 Awaiting appearance of respondents, adjourned. List on 28.02.2022.
Meanwhile, Mr. Suneel Malhotra, learned GA shall provide copy of urdu version of the annexures relied upon by the State, either in Hindi or English language, by or before the next date of hearing.
(Tashi Rabstan) Judge Jammu:
13.12.2021 Surinder SURINDER KUMAR 2021.12.13 16:17 I attest to the accuracy and integrity of this document