Section 56(2)(g) in The Orissa Co-operative Societies Act, 1962

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(2)(g) in The Orissa Co-operative Societies Act, 1962

(g)payment of honorarium to members of the Committee for rendering specific services provided that the aggregate of such honorarium paid during any year does not exceed an amount equal to ten per centum of the net profits of that year.

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State of Odisha - Subsection

Section 56(2)(g) in The Orissa Co-operative Societies Act, 1962