Section 13 in The Town Panchayats, Municipalities and Municipal Corporations (Collection of Tax on Professions, Trades, Callings and Employments) Rules, 1999
13. Maintenance of register for collection of tax.
- The assessment book for collection of the tax shall be kept in the municipal office which will be used from one general revision to the next general revision. The register shall be maintained in accordance with the general instruction issued by the Government or the Director.
