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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(iii) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(iii)`minor irrigation system' means irrigation system under minor irrigation project having irrigable command area of more than 40 hectares and up to 2,000 hectares;