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[Cites 0, Cited by 0] [Section 138(2)] [Section 138] [Entire Act]

Union of India - Subsection

Section 138(2)(b) in Government of India Act, 1935

(b)in each year of a further prescribed period a sum less than that retained in the preceding year by an amount, being the same amount in each year, so calculated that the sum to be retained in the last year of the period will be equal to the amount of each such annual reduction :