Calcutta High Court
Shrachi Developers Private Limited vs Bidyutlata Mahapatra And Ors on 8 March, 2022
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
ODC-21
ORDER SHEET
AP/359/2021
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SHRACHI DEVELOPERS PRIVATE LIMITED
Versus
BIDYUTLATA MAHAPATRA AND ORS.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 8th March, 2022.
Appearance :
Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv.
Mr. Dripto Majumdar, Adv.
Mr. Dabottam Das, Adv.
Mr. N. Srinivas, Adv.
Mr. Priyankar Saha, Adv.
Mr. Amritam Mondal, Adv.
The Court: At the instance of the petitioner, let this matter appear
on 6th April, 2022.
The respondent nos.1 to 4 are represented.
(RAVI KRISHAN KAPUR, J.) sp3