Section 14 in The Maharashtra Electricity (Supply) Rules, 1963
14. [ Payment of travelling and other allowances to members. [Substituted by G. N. of 9.5.1978.]
- Travelling allowance and other allowance (if any) admissible to the Chairman or any salaried member shall be payable to him on presentation of a bill signed by him. Any such allowance admissible to any other member shall be payable to him on presentation of a bill signed by him and countersigned by the Secretary to the Board.]
