Section 9(b) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018
(b)Municipal Council/Nagar Panchayat have to allow only the non-usable, non-recyclable, non-biodegradable, non-combustible and non-reactive inert waste and pre-processing rejects and residues from waste processing facilities to go to sanitary landfill.
