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State of Maharashtra - Section

Section 8 in Poona University Act, 1974

8. Officers of The University.

- The following shall be the officers of the University, namely:
(i)the Chancellor;
(ii)the Vice-Chancellor;
(iii)the Deans of Faculties;
(iv)the Registrar
(v)the Librarian;
(vi)the Director of Students Welfare, and
(vii)Such other officers in the service of the University as may be designated by the Statutes to be the Officers of the University.