Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 16 in Delhi Co-Operative Tribunal Rules, 2006 16. [ Leave sanctioning authority. [Substituted by the Delhi Co-operative Tribunal (Amendment) Rules, 2009, Rule 10.] - The Secretary (Co-operation) of the Government shall be the authority to sanction leave to Chairman and members.]
