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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(4) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(4)Rescue Equipment - (i) General purpose first aid kit shall be provided to handle minor bumps, bruises and sprains. A swimming pool facility shall have a first-aid kit which contains at least the following items, namely:-
(a)Band-Aids.
(b)Sterile 100 x100 mm bandage compress.
(c)Self-adhering gauze bandage.
(d)Disposable gloves.
(e)Chemical cold compress.
(ii)The first-aid kit shall be prominently mounted in the swimming pool enclosure, or a sign stating its location shall be posted near the swimming pool. The first-aid kit shall be accessible when the swimming pool is open. Items which have a shelf life shall be within the period of expiry.
(iii)An emergency response kit shall be provided which includes items like emergency survival blanket, 10 cm (4 inch) offset bandage compress, rescue breather, ambu bags, gloves, wipes and a thunderbolt (low frequency) whistle with lanyard.