Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 11B in Maharashtra Ferries and Inland Vessels Act, 1868 11B. Power to arrest without warrant. - A Police Officer may arrest without warrant any person committing an offence against section 11 or section 11A.
