Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 432] [Entire Act] State of Tamilnadu - Subsection Section 432(23) in The Coimbatore City Municipal Corporation Act, 1981 (23)for prescribing and providing standard weights, scales and measures and preventing the use of any others;
