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[Cites 0, Cited by 0] [Section 24A] [Entire Act]

State of Chattisgarh - Subsection

Section 24A(4) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(4)Three members shall form the quorum, out of which presence of Kulpati and one member either from clause (iv) or (v) of sub-section (1) shall be essential.