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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(7) in The Goa Lokayukta Act, 2011

(7)The Lokayukta or the Upa-Lokayukta may, at any stage, also permit:-
(a)any witness; or
(b)any other person,
who claims that he is to be represented in person or by counsel, to take such part in the proceedings as the Lokayukta or the Upa-Lokayukta may, in the interest of justice, think fit.