Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(1) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(1)Any candidate may withdraw his candidature by notice in Form '8' subscribed by him and delivered to the returning officer.