Gujarat High Court
Pr. Commissioner Of Income ... vs U.B.Cotton Pvt Ltd on 22 October, 2018
Author: Akil Kureshi
Bench: Akil Kureshi, Umesh Trivedi
C/ST(OJ)/1568/2017 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (OJ) NO. 2 of 2018
IN
F/ST(OJ) NO. 1568 of 2017
With
MISC. CIVIL APPLICATION (OJ) NO. 1 of 2018
IN
F/ST(OJ) NO. 1568 of 2017
==========================================================
PR. COMMISSIONER OF INCOME TAX-4,AHMEDABAD Versus U.B.COTTON PVT LTD ========================================================== Appearance:
MRS MAUNA M BHATT for the PETITIONER(s) No. for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI and HONOURABLE MR.JUSTICE UMESH TRIVEDI Date : 22/10/2018 IA ORDER (PER : HONOURABLE MR.JUSTICE AKIL KURESHI) ORDER IN CIVIL APPLICATION We notice that the Tax Appeal was dismissed for non-removal of office objections. There has been delay in seeking restoration thereof. Hence, this application for condonation.
Delay of 285 days caused in filing restoration application is condoned. Civil Application is allowed and disposed of.Page 1 of 2
C/ST(OJ)/1568/2017 IA ORDER ORDER IN MISC. CIVIL APPLICATION On the condition that all office objections to be removed latest by 30.10.2018, Tax Appeal No. 1568 of 2017 is restored to file. Misc. Civil Application is disposed of.
(AKIL KURESHI, J) (UMESH TRIVEDI, J) JYOTI V. JANI Page 2 of 2