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State of Odisha - Section

Section 1 in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

1. Short title, scope and date of commencement.

(a)These rules may be called "the Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981."
(b)They shall come into force on such date as may be notified by Government in the Official Gazette and will be applicable to all Class I and Class II Officers of the Service.