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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1) in The Maharashtra State legal Aid and Advice Board

(1)Every citizen whose income from all sources does not exceed Rs. [6,000 per annum] [Substituted for the letters, figures and words 'Rs. 3,600 per annum', by G. R., L. & J. D. No. LAB 1086/(96)-XV, dated 24.7.1986, clause 5(a).] shall be eligible for free legal services.