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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(2) in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972

(2)[ Notwithstanding such repeal, anything done or any action taken under the said Ordinance, shall be deemed to have been done or taken under this Act, as if this Act was in force at all material times.] [Inserted by U.P. Act No. 6 of 1973, Section 7.]NotificationsNotification No. 914/14-2-68-72, dated March 11, 1974, published in U. P. Gazette, Extraordinary, dated 11th March, 1974, p. 1. - In exercise of the powers under sub-section (1) of Section 7 of the Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 (U. P. Act No XIX of 1972), the Governor, after having regard to the factors mentioned in the said sub-section and also the other factors, is pleased to fix for the year beginning on the first day of January, 1974, the price as Rs. 22.50 (Rupees twenty-two and paise fifty only) per standard bag of tendu leaves in all the districts in which the said Adhiniyam has come into force and tendu leaves shall be purchased by the State Government, its duly authorised officers or agents at such price.Notification No 851/14-2-68-72, dated March 10, 1975, published in U. P. Gazette, Extraordinary, dated 10th March, 1975, p. 2. - In exercise of the powers under sub-section (1) of Section 7 of the Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 (U. P. Act No XIX of 1972), the Governor, after having regard to the factors mentioned in the said sub-section and also the other factors, is pleased to fix for the year beginning on the first day of January, 1975, the price as Rs. 25.00 (Rupees twenty-five only) per standard bag of tendu leaves in all the districts in which the said Adhiniyam has come into force and tendu leaves shall be purchased by the State Government, its duly authorised officers or agents at such price.Notification No. 325/14-2-259-76, dated January 25, 1978, published in U. P. Gazette, Part I, dated 18th February, 1978, p. 432. - In exercise of the powers under the sub-section (1) of Section 7 of the Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 (U. P. Act No XIX of 1972), the Governor, after having regard to the factors mentioned in the said sub-section and also the other factors, is pleased to fix for the year beginning on the first day of January, 1978, the price as Rs. 27.50 (Rupees twenty-seven and paise fifty only) per standard bag of tendu leaves in all the districts in which the said Adhiniyam has come into force and tendu leaves shall be purchased by the State Government, its duly authorised officers or agents at such price.Notification No 1656/14-2-259-76, dated March 18, 1981, published in U. P. Gazette, Extraordinary, dated 18th March, 1981, p. 2. - In exercise of the powers under sub-section (1) of Section 7 of the Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 (U. P. Act No XIX of 1972), the Governor, after having regard to the factors mentioned in the said sub-section and also the other factors, is pleased to fix for the year beginning on the first day of January, 1981, the price of tendu leaves as Rs. 50.00 (Rupees forty only) per standard bag in all the districts in which the said Adhiniyam has come into force and tendu leaves shall be purchased by the State Government, its duly authorised officers or agents at such price.Notification No. 494/14-2-259-76, dated February 19, 1982, published in U. P. Gazette, Extraordinary, dated 19th February, 1982, p. 2. - In exercise of the powers under sub-section (1) of Section 7 of the Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 (U. P. Act No XIX of 1972), the Governor, after having regard to the factors mentioned in the said sub-section and also the other factors, is pleased to fix for the year beginning on the first day of January, 1982, the price of tendu leaves as Rs. 45.00 (Rupees forty-five only) per standard bag in all the districts in which the said Adhiniyam has come into force and tendu leaves shall be purchased by the State Government, its duly authorised officers or agents at such price.Notification No 1920/14-2-259-76, dated April 7, 1983, published in U. P. Gazette, Extraordinary, dated 7th April, 1983, p. 2. - In exercise of the powers under sub-section (1) of Section 7 of the Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 (U. P. Act No XIX of 1972), the Governor, after having regard to the factors mentioned in the said sub-section and also other factors and after consulting the Advisory Committee constituted, is pleased to fix for the year beginning on the first day of January, 1983, the price of tendu leaves as Rs. 50.00 (Rupees fifty only) per standard bag.Notification No. 1807/14-2-29-83, dated April 7, 1983, published in U. P. Gazette, Extraordinary, dated 7th April, 1983, at p. 1. - In exercise of the powers under sub-section (1) of Section 4 of the Uttar Pradesh Tendu Patta (Vyapar Vinivaman) Adhiniyam, 1972 (U. P. Act No. XIX of 1972), read with sub-rule (7) of Rule 3 of the Uttar Pradesh Tendu Patta (Vyapar Vinivaman) Niyamavali, 1972, the Governor is pleased to appoint the Uttar Pradesh Forest Corporation, Lucknow as an agent of the State Government for the purpose of purchase of and trade in tendu leaves in the districts where the said Adhiniyam has come into force.Notification No 1684/14-2-259-76, dated April 9, 1984, published in U. P. Gazette, Extraordinary, dated 9th April, 1984. - In exercise of the powers under sub-section (1) of Section 7 of the Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 (U. P. Act No XIX of 1972), the Governor, after having regard to the factors mentioned in the said sub-section and also the other factors and after consulting the Advisory Committee constituted, is pleased to fix for the year beginning on the first day of January, 1984, the price of tendu leaves as Rs. 65.00 (Rupees sixty-five only) per standard bag.Notification No 1197/15-2-259-76, dated March 23, 1985, published in U. P. Gazette, Extraordinary, dated 23rd March, 1985. - In exercise of the powers under sub-section (1) of Section 7 of the Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 (U. P. Act No XIX of 1972), the Governor, after having regard to the factors mentioned in the said sub-section and also the other factors and after consulting the Advisory Committee constituted, is pleased to fix for the year beginning on the first day of January, 1985, the price of tendu leaves as Rs. 65.00 (Rupees sixty-five only) per standard bag.Notification No 3358/15-2-259-76, dated May 29, 1986, published in U. P. Gazette, Extraordinary, Part 4, Section (Kha), dated 29th May, 1986, p. 2. - In exercise of the powers under sub-section (1) of Section 7 of the Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 (U. P. Act No XIX of 1972), the Governor, after having regard to the factors mentioned in the said sub-section and also the other factors and after consulting the Advisory Committee constituted, is pleased to fix for the year beginning on the first day of January, 1986, the price of tendu leaves as Rs. 75.00 (Rupees seventy-five only) per standard bag in all the districts in which the said Adhiniyam has come into force.Notification No 1504/14-2-259-76, dated April 22, 1987, published in U. P. Gazette, Extraordinary, Part 4, Section (Kha), dated 22nd April, 1987, p. 2. - In exercise of the powers under sub-section (1) of Section 7 of the Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 (U. P. Act No XIX of 1972), the Governor, after having regard to the factors mentioned in the said sub-section and also other factors and after consulting the Advisory Committee constituted, is pleased to fix for the year beginning on the first day of January, 1986, the price of tendu leaves as Rs. 80.00 (Rupees eighty only) per standard bag in all the districts in which the said Adhiniyam has come into force.Notification No 604/14-2-259-76, dated February 24, 1988, published in U. P. Gazette, Extraordinary, Part 4, Section (Kha), dated 24th February, 1988, p. 2. - In exercise of the powers under sub-section (1) of Section 7 of the Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 (U. P. Act No XIX of 1972), the Governor, after having regard to the factors mentioned in the said sub-section and also other factors and after consulting the Advisory Committee constituted, is pleased to fix for the year beginning on the first day of January, 1986, the price of tendu leaves as Rs. 85.00 (Rupees eighty-five only) per standard bag in all the districts in which the said Adhiniyam has come into force.Notification No 604(1)/14-2-259-76, dated February 24, 1988, published in U. P. Gazette, Extraordinary, Part 4, Section (Kha), dated 24th February, 1988, p. 2. - In continuation of Government Notification No. 604/XIV-2-259-76, dated February 24, 1988, the Governor is pleaded to fix for the year beginning on the first day of January, 1988 the collection charges payable to the persons engaged for collection of tendu leaves from Government forest and land vested in Gaon Sabha or other local authority in all units as Rupees 80.00 (Rupees eighty only) per standard bag.Notification No 3262/14-2-259-76, dated May 12, 1989, published in U. P. Gazette, Extraordinary, Part 4, Section (Kha), dated 12th May, 1989, p. 2. - In exercise of the powers under sub-section (1) of Section 7 of the Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam 1972 (U. P. Act No. XIX of 1972), and in superession of Government Notification No. 776/14-2-259-76, dated April 24, 1989, the Governor, after having regard to the factors mentioned in the said sub-section and also other factors and after consulting the Advisory Committee constituted, is pleased to fix for the year beginning on the first day of January, 1989, the minimum price of tendu leaves as Rs. 125.00 (Rupees one hundred twenty-five only) per standard bag in all the districts in which the said Adhiniyam has come into force.