Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 13AA] [Entire Act] Union of India - Subsection Section 13AA(4) in The Representation Of The People Act, 1950 (4)The district election officer shall also perform such other functions as may be entrusted to him by the Election Commission and the chief electoral officer.