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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Tamilnadu - Subsection

Section 124(1) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(1)The employer shall ensure at a construction site of a building or other construction work that all work places where excavation or tunneling work are carried out shall be adequately illuminated in accordance with the relevant national standards.