Punjab-Haryana High Court
Kanwal Singh And Others vs State Of Haryana And Another on 14 December, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 3208 OF 2006 (O & M)
(L.A.C. NO. 69 OF 2004)
Kanwal Singh and others
.........Appellants
Versus
State of Haryana and another
...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. Ashwani Gaur, Advocate
for the appellants
Mr. D.D.Gupta, AAG, Haryana
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.3204 of 2006, titled as Maman Singh and others Versus State of Haryana and another.
14.12.2010 (RAJESH BINDAL) anju JUDGE