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Punjab-Haryana High Court

Kanwal Singh And Others vs State Of Haryana And Another on 14 December, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH


                                       R.F.A. NO. 3208 OF 2006 (O & M)
                                       (L.A.C. NO. 69 OF 2004)


Kanwal Singh and others

                                                      .........Appellants

                  Versus


State of Haryana and another

                                                    ...........Respondents


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL


Present : Mr. Ashwani Gaur, Advocate
          for the appellants


         Mr. D.D.Gupta, AAG, Haryana


RAJESH BINDAL, J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.3204 of 2006, titled as Maman Singh and others Versus State of Haryana and another.




14.12.2010                                     (RAJESH BINDAL)
anju                                               JUDGE