Supreme Court - Daily Orders
Soma Chakraborty,Director vs M/S Bibby Finan.Services India ... on 29 August, 2014
Bench: T.S. Thakur, R. Banumathi
ITEM NO.38 COURT NO.3 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 199/2013
SOMA CHAKRABORTY,DIRECTOR Petitioner(s)
VERSUS
M/S BIBBY FINAN.SERVICES INDIA P.LTD.ORS Respondent(s)
(with appln. (s) for stay and office report)
Date : 29/08/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Mangaljit Mukherjee, Adv.
Mr. B.P.Yadav, Adv.
Mrs Sarla Chandra ,Adv.
For Respondent(s) Mr. Rishi Kesh ,Adv. (NP)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the respondent is not available.
Post for hearing after six weeks.
(Shashi Sareen) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by Shashi Sareen Date: 2014.08.30 07:21:19 ALMT Reason: