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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(h) in The National Institutes of Technology, Science Education and Research, 2007

(h)to in still academic and other posts with the prior approval of the trail Government, and to make appointments thereto excluding the Director [***] [Words "and the Deputy Director" omitted by Act No. 28 of 2012 (w.e.f. 7.6.2012)];