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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(3) in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982

(3)The appointing authority may, for special reasons to be recorded in writing, sanction a start of higher pay than the minimum of the scale of first appointment to any person.