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[Cites 0, Cited by 0] [Section 626] [Entire Act]

Bengal Presidency - Subsection

Section 626(e) in Police Regulations, Bengal , 1943

(e)Officers of the department deputed to districts shall not be employed by the Superintendent upon any enquiry or investigation other than that for which they are deputed without the sanction of the Deputy Inspector-General, Criminal Investigation Department.