Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 120 in The West Bengal Separation of Judicial And Executive Functions Act, 1970 120. In section 552, for the words "or District Magistrate", the words "District Magistrate or Sub-divisional Judicial Magistrate" shall be substituted.
