Supreme Court - Daily Orders
Sanjay Yadav vs Jitendra Kumar Awasthi on 9 January, 2020
Bench: Chief Justice, B.R. Gavai, Surya Kant
ITEM NO.12 COURT NO.1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C) Nos. 29097-29098/2019
(Arising out of impugned final judgment and order dated
04-11-2019 in IA No. 5696/2019, IA No. 7961/2019 passed by the
High Court Of M.P Principal Seat At Jabalpur)
SANJAY YADAV Petitioner(s)
VERSUS
JITENDRA KUMAR AWASTHI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.189271/2019-EXEMPTION FROM
FILING O.T.)
Date : 09-01-2020 These petitions were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Sumeer Sodhi, AOR
Ms. Simron Agarwal, Adv.
Ms. Shreya Nair, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We see no reason to entertain these petitions. Accordingly, the special leave petitions are dismissed.
Pending application stands disposed of.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.01.09 17:51:38 IST Reason: