Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1A)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1A)(ii) in Punjab Package Deal Properties (Disposal) Act, 1976

(ii)No. F. 18(40) J/61/Prop/Comp & Prop., dated 23rd March, 1963 and,