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State of Punjab - Section

Section 49 in The Punjab Factory Rules, 1952

49. White-washing, colour-washing of latrines and urinals.

- The walls, ceilings and Partitions of every latrine and urinal shall be white-washed and the white-washing shall be repeated at least once in every period of four months. The dates on which the white-washing is carried out shall be entered in the prescribed Register in Form No. 7 :Provided that this rule shall not apply to latrines and urinals, the walls, ceilings or Partitions of which are laid in glazed tiles or otherwise finished to provide a smooth, polished impervious surface and that they are washed with suitable detergents and disinfectants of suitable intensity at least once in every period of four months.