Section 51(2)(i) in The M.P. Accommodation Control Act, 1961
(i)[ Notification No. 3345-4391-II-A-(3), Bhopal, dated 4th August, 1966] [Published in MP Rajpatra, Part I. dated 12-8-66 Page 1416.]. - In exercise of the powers conferred by sub-section (3) of Section 1 of the Madhya Pradesh Accommodation Control Act, 1961 (No. 41 of 1961) the State Government hereby appoint the 15th August, 1966 as the date on which the said Act shall come into force in Harpalpur village in Chatarpur District.