Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(c) in The Bombay Court of Wards Act, 1905 (c)"District Court" shall include the Court of an Assistant Judge invested under section 19 of the [Bombay Civil Courts Act, 1869] [See Supra.], with all the powers of a District Judge; and
