Bombay High Court
Mr. Mohammad Mustafa Gafoor Shaikh vs Mr. Ramesh Jairam Gupta And Ors on 20 September, 2023
Author: Amit Borkar
Bench: Amit Borkar
26-cra365-2016 with ia1487-2019.doc
AGK
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO.365 OF 2016
WITH
INTERIM APPLICATION NO.1487 OF 2019
Mohammad Mustafa Gafoor Shaikh ... Applicant
V/s.
Ramesh Jairam Gupta & Ors. ... Respondents
Mr. Sandeep Mishra for the applicant.
CORAM : AMIT BORKAR, J.
DATED : SEPTEMBER 20, 2023 P.C.:
1. Learned advocate for the applicant states that during pendency of the civil revision application, respondent No.2B has passed away. He seeks four weeks' time to file appropriate application to bring heirs and legal representatives of deceased respondent No.2B on record.
2. Stand over to 1 November 2023.
(AMIT BORKAR, J.) 1 ::: Uploaded on - 20/09/2023 ::: Downloaded on - 21/09/2023 07:12:30 :::