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State of Assam - Section

Section 1 in The Assam Elementary Education (Provincialisation) Rules, 1977

1. Short title and application.

- (i) These rules may be called the Assam Elementary Education (Provincialisation) Rules, 1977.
(ii)These rules shall come into force from such date or dates as may be appointed by the Government ; provided that the Government may, if it thinks necessary appoint different dates for different rules.