Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(z) in Assam Co-Operative Societies Act, 2007 (z)"patronage dividend" means the dividend paid to members in relation to their participation in the business of the society in accordance with the provisions of the bye-laws;
