Bombay High Court
Echjay Industries Pvt Ltd vs Indus Powertech Inc on 6 August, 2024
Author: Madhav
Bench: Madhav
Board Sr.No.:-11
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION IN COMMERCIAL DIVISION MATTERS LODGING NO.
33126 OF 2023
In
COMMERCIAL ARBITRATION PETITION STAMP NO. 16800 OF 2023
Echjay Industries Pvt Ltd ....PETITIONER
V/S
Indus Powertech Inc ....RESPONDENT
Adv. Jehangir Jeejebhoy a/w Areez Gazdar, Shireen Mistri, George P. Reji i/by Veritas Legal for Petitioner Mr. Anoshak Daver a/w Bhavesh Wadhwani i/by M. V. Kini and Co. for Respondent CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 6th August, 2024
P.C. :
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