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Bombay High Court

Echjay Industries Pvt Ltd vs Indus Powertech Inc on 6 August, 2024

Author: Madhav

Bench: Madhav

                                                                                      Board Sr.No.:-11

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

CONTEMPT PETITION IN COMMERCIAL DIVISION MATTERS LODGING NO.
                        33126 OF 2023
                              In
  COMMERCIAL ARBITRATION PETITION STAMP NO. 16800 OF 2023

        Echjay Industries Pvt Ltd                              ....PETITIONER
                    V/S
        Indus Powertech Inc                                  ....RESPONDENT

Adv. Jehangir Jeejebhoy a/w Areez Gazdar, Shireen Mistri, George P. Reji i/by Veritas Legal for Petitioner Mr. Anoshak Daver a/w Bhavesh Wadhwani i/by M. V. Kini and Co. for Respondent CORAM : HON'BLE SHRI JUSTICE MADHAV J.

                                      JAMDAR J
               DATE :                 6th August, 2024
        P.C. :

By consent S. O. to 03/09/2024 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 06/08/2024 ::: Downloaded on - 07/08/2024 12:18:30 :::