Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

NCT Delhi - Subsection

Section 1(2)(c) in The Delhi Land Holdings (Ceiling) Act, 1960

(c)the areas acquired under any law relating to the acquisition of land for a public purpose;[Subs. by s. 2, ibid., for clause (c) (w.e.f. 8-12-1975).]