Lok Sabha Debates
Papers Laid On The Table Of The House By Members/Ministers. on 7 December, 2007
> Title: Papers laid on the Table of the House by members/Ministers.
MR. SPEAKER: Papers to be laid. Shri B.K. Handique.
THE MINISTER OF STATE IN THE MINISTRY OF CHEMICALS AND FERTILIZERS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI B.K. HANDIQUE): Sir, on behalf of Shri Pranab Mukherjee, I beg to lay on the Table -
(1) (i) A copy of the Annual Report (Hindi and English versions) of the Indian Council for Cultural Relations, for the year 2006-2007.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Indian Council for Cultural Relations, for the year 2006-2007, along with Audited Accounts.
(Placed in Library. See No. LT 7843/07) THE MINISTER OF POWER (SHRI SUSHILKUMAR SHINDE): Sir, I beg to lay on the Table – (1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of section 619 A of the Companies Act, 1956:-
(a) (i) Review by the Government of the working of the National Hydroelectric Power Corporation Limited, Faridabad, for the year 2006-2007.
(ii) Annual Report of the National Hydroelectric Power Corporation Limited, Faridabad, for the year 2006-2007, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(Placed in Library. See No. LT 7844/07)
(b) (i) Review by the Government of the working of the NTPC Limited, New Delhi, for the year 2006-2007.
(ii) Annual Report of the NTPC Limited, New Delhi, for the year 2006-2007, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(Placed in Library. See No. LT 7845/07)
(c) (i) Review by the Government of the working of the North Eastern Electric Power Corporation Limited, Shillong, for the year 2006-2007.
(ii) Annual Report of the North Eastern Electric Power Corporation Limited, Shillong, for the year 2006-2007, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(Placed in Library. See No. LT 7846/07)
(d) (i) Review by the Government of the working of the Tehri Hydro Development Corporation Limited, Tehri, for the year 2006-2007.
(ii) Annual Report of the Tehri Hydro Development Corporation Limited, Tehri, for the year 2006-2007, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(Placed in Library. See No. LT 7847/07) (2) (i) A copy of the Annual Report (Hindi and English versions) of the Central Power Research Institute, Bangalore, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Central Power Research Institute, Bangalore, for the year 2006-2007.
(Placed in Library. See No. LT 7848/07) (3) A copy of the Annual Report (Hindi and English versions) of the Central Electricity Regulatory Commission, New Delhi, for the year 2006-2007, under Section 101 of the Electricity Act, 2003.
(Placed in Library. See No. LT 7849/07) THE MINISTER OF STATE IN THE MINISTRY OF CHEMICALS AND FERTILIZERS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI B.K. HANDIQUE): Sir, on behalf of Shri S. Jaipal Reddy, I beg to lay on the Table – (1) (i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Urban Affairs, New Delhi, for the year 2006-2007, along with Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the National Institute of Urban Affairs, New Delhi, for the year 2006-2007.
(Placed in Library. See No. LT 7850/07) THE MINISTER OF FINANCE (SHRI P. CHIDAMBARAM): Sir, I beg to lay on the Table -
(1) A copy of the 9th Progress Report (Hindi and English versions) on the Action Taken pursuant to the Recommendations of the Joint Parliamentary Committee on Stock Market Scam and matters relating thereto – December, 2007.
(Placed in Library. See No. LT 7851/07) (2) A copy of the Notification No. S.O.1550(E) (Hindi and English versions) published in Gazette of India dated the 14th September 2007 containing corrigendum to the Notification No. S.O.1484(E) dated the 30th August, 2007, issued under Income Tax Act, 1961.
(Placed in Library. See No. LT 7852/07) (3) A copy of the Mid Year Review (Hindi and English versions) for the year 2007-2008 under sub-section (1) of Section 7 of the Fiscal Responsibility and Budget Management Act, 2003.
(Placed in Library. See No. LT 7853/07) सूक्ष्म, लघु और मध्यम उद्यम मंत्री (श्री महावीर प्रसाद) : महोदय, मैं निम्नलिखित पत्र सभा पटल पर रखता हूँ :-
(Placed in Library. See No. LT 7854- 7859/07) THE MINISTER OF TRIBAL AFFAIRS (SHRI P.R. KYNDIAH): Sir, I beg to lay on the Table – (1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of section 619 A of the Companies Act, 1956:-
(i) Review by the Government of the working of the National Scheduled Tribes Finance Development Corporation, New Delhi, for the year 2006-2007.
(ii) Annual Report of the Scheduled Tribes Finance Development Corporation, New Delhi, for the year 2006-2007, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(Placed in Library. See No. LT 7860/07) THE MINISTER OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS (SHRI T.R. BAALU): Sir, I beg to lay on the Table-
(1) (i) A copy of the Annual Report (Hindi and English versions) of the Bombay Dock Labour Board, Mumbai, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Bombay Dock Labour Board, Mumbai, for the year 2006-2007.
(Placed in Library. See No. LT 7861/07) (2) A copy each of the following papers (Hindi and English versions) under sub-section (1) of section 619 A of the Companies Act, 1956:-
(i) Review by the Government of the working of the Hindustan Shipyard Limited, Visakhapatnam, for the year 2006-2007.
(ii) Annual Report of the Hindustan Shipyard Limited, Visakhapatnam, for the year 2006-2007, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(Placed in Library. See No. LT 7862/07) (3) (i) A copy of the Annual Report (Hindi and English versions) of the Seamen’s Provident Fund Organisation (Navik Bhavishya Nidhi), Mumbai, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Seamen’s Provident Fund Organisation (Navik Bhavishya Nidhi), Mumbai, for the year 2006-2007.
(Placed in Library. See No. LT 7863/07) THE MINISTER OF LAW AND JUSTICE (SHRI H.R. BHARDWAJ): Sir, I beg to lay on the Table – (1) A copy of the Third Annual Statement (Hindi and English versions) on Pending Law Commission Reports – December 2007.
(Placed in Library. See No. LT 7864/07) (2) A copy of the 202nd Report (Hindi and English versions) of the Law Commission on Proposal to Amend Section 304-B of Indian Penal Code - October 2007.
(Placed in Library. See No. LT 7865/07) THE MINISTER OF STATE IN THE MINISTRY OF RURAL DEVELOPMENT (SHRI CHANDRA SEKHAR SAHU): Sir, on behalf of Dr. Raghuvansh Prasad Singh, I beg to lay on the Table a copy of the Report (Hindi and English versions) of the National Rural Employment Guarantee Act, 2005 for the year 2006-2007 under section 11 of the of the said Act.
(Placed in Library. See No. LT 7866/07) THE MINISTER OF STATE IN THE MINISTRY OF CHEMICALS AND FERTILIZERS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI B.K. HANDIQUE): Sir, on behalf of Dr. Anbumani Ramadoss, I beg to lay on the Table – (1) (i) A copy of the Annual Report (Hindi and English versions) of the National Institution of Biologicals, Noida, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institution of Biologicals, Noida, for the year 2006-2007.
(Placed in Library. See No. LT 7867/07) (2) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Reports and Audited Accounts of the 39 Institutions, mentioned therein, for the years 2006-2007 and of the two Institutions for the years 2003-2004, 2004-2005, 2005-2006 and 2006-2007, within the stipulated period of nine months after the close of the respective accounting years.
(Placed in Library. See No. LT 7868/07) THE MINISTER OF SCIENCE AND TECHNOLOGY AND MINISTER OF EARTH SCIENCES (SHRI KAPIL SIBAL): Sir, I beg to lay on the Table – (1) (i) Copy of the Annual Report (Hindi and English versions) of the Raman Research Institute, Bangalore, for the year 2006-2007, along with Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Raman Research Institute, Bangalore, for the year 2006-2007.
(Placed in Library. See No. LT 7869/07) (2) (i) A copy of the Annual Report (Hindi and English versions) of the National Academy of Sciences India, Allahabad, for the year 2006-2007, along with Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the National Academy of Sciences India, Allahabad, for the year 2006-2007.
(Placed in Library. See No. LT 7870/07) (3) (i) A copy of the Annual Report (Hindi and English versions) of the Indian Institute of Astrophysics, Bangalore, for the year 2006-2007, along with Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Indian Institute of Astrophysics, Bangalore, for the year 2006-2007.
(Placed in Library. See No. LT 7871/07) (4) (i) A copy of the Annual Report (Hindi and English versions) of the Technology Information, Forecasting and Assessment Council, New Delhi, for the year 2006-2007, along with Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Technology Information, Forecasting and Assessment Council, New Delhi, for the year 2006-2007.
(Placed in Library. See No. LT 7872/07) (5) A copy each of the following papers (Hindi and English versions) under sub-section (1) of section 619 A of the Companies Act, 1956:-
(a) (i) Review by the Government of the working of the Central Electronics Limited, New Delhi, for the year 2006-2007.
(ii) Annual Report of the Central Electronics Limited, New Delhi, for the year 2006-2007, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(Placed in Library. See No. LT 7873/07)
(b) (i) Review by the Government of the working of the National Research Development Corporation, New Delhi, for the year 2006-2007.
(ii) Annual Report of the National Research Development Corporation, New Delhi, for the year 2006-2007, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(Placed in Library. See No. LT 7874/07) (6) (i) A copy of the Annual Report (Hindi and English versions) of the Consultancy Development Centre, New Delhi, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Consultancy Development Centre, New Delhi, for the year 2006-2007.
(Placed in Library. See No. LT 7875/07) THE MINISTER OF STATE IN THE MINISTRY OF CHEMICALS AND FERTILIZERS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI B.K. HANDIQUE): Sir, on behalf of Shri Prem Chand Gupta, I begto lay on the Table a copy of the Malabar Steel Re-rolling Mill Limited and Steel Complex Limited (Amalgamation) Amendment Order, 2007 (Hindi and English versions) published in Notification No. S.O.326(E) in Gazette of India dated the 7th March, 2007, under sub-section (5) of Section 396 of the Companies Act, 1956.
(Placed in Library. See No. LT 7876/07) THE MINISTER OF STATE OF THE MINISTRY OF NEW AND RENEWABLE ENERGY (SHRI VILAS MUTTEMWAR): Sir, I beg to lay on the Table – (1) A copy of the Annual Report (Hindi and English versions) of the Sardar Swaran Singh National Institute of Renewable Energy, Kapurthala, for the year 2006-2007, along with Audited Accounts.
(2) A copy of Review (Hindi and English versions) by the Government of the working of the Sardar Swaran Singh National Institute of Renewable Energy, Kapurthala, for the year 2006-2007.
(Placed in Library. See No. LT 7877/07) THE MINISTER OF STATE OF THE MINISTRY OF HOUSING AND URBAN POVERTY ALLEVIATION (KUMARI SELJA): Sir, I beg to lay on the Table – (1) (i) A copy of the Annual Report (Hindi and English versions) of the Central Government Employees Welfare Housing Organisation, New Delhi, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of Review (Hindi and English versions) by the Government of the working of the Central Government Employees Welfare Housing Organisation, New Delhi, for the year 2006-2007.
(Placed in Library. See No. LT 7878/07) (2) (i) A copy of the Annual Report (Hindi and English versions) of the National Cooperative Housing Federation of India, New Delhi, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of Review (Hindi and English versions) by the Government of the working of the National Cooperative Housing Federation of India, New Delhi, for the year 2006-2007.
(Placed in Library. See No. LT 7879/07) (3) (i) A copy of the Annual Report (Hindi and English versions) of the Building Materials and Technology Promotion Council, New Delhi, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of Review (Hindi and English versions) by the Government of the working of the Building Materials and Technology Promotion Council, New Delhi, for the year 2006-2007.
(Placed in Library. See No. LT 7880/07) (4) A copy each of the following papers (Hindi and English versions) under sub-section (1) of section 619 A of the Companies Act, 1956:-
(i) Review by the Government of the working of the Hindustan Prefab Limited, New Delhi, for the year 2006-2007.
(ii) Annual Report of the Hindustan Prefab Limited, New Delhi, for the year 2006-2007, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(Placed in Library. See No. LT 7881/07) (5) A copy of the National Urban Housing and Habitat Policy-2007 (Hindi and English versions).
(Placed in Library. See No. LT 7882/07) THE MINISTER OF STATE IN THE MINISTRY OF CHEMICALS AND FERTILIZERS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI B.K. HANDIQUE): Sir, I beg to lay on the Table – (1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of section 619 A of the Companies Act, 1956:-
(a) (i) Review by the Government of the working of the Hindustan Organic Chemicals Limited, Mumbai, for the year 2006-2007.
(ii) Annual Report of the Hindustan Organic Chemicals Limited, Mumbai, for the year 2006-2007, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(Placed in Library. See No. LT 7883/07) (2) (i) A copy of the Annual Report (Hindi and English versions) of the Central Institute of Plastics Engineering and Technology, Chennai, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of Review (Hindi and English versions) by the Government of the working of the Central Institute of Plastics Engineering and Technology, Chennai, for the year 2006-2007.
(Placed in Library. See No. LT 7884/07) (3) Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the National Institute of Pharmaceutical Education and Research, for the year 2006-2007, within the stipulated period of nine months after the close of the accounting year.
(Placed in Library. See No. LT 7885/07) THE MINISTER OF STATE IN THE MINISTRY OF CHEMICALS AND FERTILIZERS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI B.K. HANDIQUE): Sir, on behalf of Shrimati Panabaka Lakshmi, I beg to lay on the Table – (1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of section 619 A of the Companies Act, 1956:-
(a) (i) Review by the Government of the working of the HSCC (India) Limited, Noida, for the year 2006-2007.
(ii) Annual Report of the HSCC (India) Limited, Noida, for the year 2006-2007, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(Placed in Library. See No. LT 7886/07)
(b) (i) Review by the Government of the working of the Indian Medicines Pharmaceutical Corporation Limited, Almora, for the year 2005-2006.
(ii) Annual Report of the Indian Medicines Pharmaceutical Corporation Limited, Almora, for the year 2005-2006, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(2) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at item No. (b) of (1) above.
(Placed in Library. See No. LT 7887/07) (3) (i) A copy of the Annual Report (Hindi and English versions) of the International Institute for Population Sciences, Mumbai, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of Review (Hindi and English versions) by the Government of the working of the International Institute for Population Sciences, Mumbai, for the year 2006-2007.
(Placed in Library. See No. LT 7888/07) (4) (i) A copy of the Annual Report (Hindi and English versions) of the Population Research Centre, Shimla, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of Review (Hindi and English versions) by the Government of the working of the Population Research Centre, Shimla, for the year 2006-2007.
(Placed in Library. See No. LT 7889/07) (5) (i) A copy of the Annual Report (Hindi and English versions) of the All India Institute of Speech and Hearing, Mysore, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of Review (Hindi and English versions) by the Government of the working of the All India Institute of Speech and Hearing, Mysore, for the year 2006-2007.
(Placed in Library. See No. LT 7890/07) (6) (i) A copy of the Annual Report (Hindi and English versions) of the All Dental Council of India, New Delhi, for the year 2006-2007.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the All Dental Council of India, New Delhi, for the year 2006-2007, together with Audit Report thereon.
(iii) A copy of Review (Hindi and English versions) by the Government of the working of the Dental Council of India, New Delhi, for the year 2006-2007.
(Placed in Library. See No. LT 7891/07) (7) (i) A copy of the Annual Report (Hindi and English versions) of the Indian Nursing Council, New Delhi, for the year 2006-2007.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Indian Nursing Council, New Delhi, for the year 2006-2007, together with Audit Report thereon.
(iii) A copy of Review (Hindi and English versions) by the Government of the working of the Indian Nursing Council, New Delhi, for the year 2006-2007.
(Placed in Library. See No. LT 7892/07) (8) A copy of the Food Safety and Standard (Removal of Difficulties) Order, 2007 (Hindi and English versions) published in Notification No. S.O.1757(E) in Gazette of India dated the 15th October, 2007, under Section 101 of the Food Safety and Standards Act, 2006.
(Placed in Library. See No. LT 7893/07) (9) A copy of the Annual Report (Hindi and English versions) of the Rashtriya Arogya Nidhi, New Delhi, for the year 2006-2007, along with Audited Accounts.
(Placed in Library. See No. LT 7894/07) (10) (i) A copy of the Annual Report (Hindi and English versions) of the Mahatma Gandhi Institute of Medical Sciences and Kasturba Hospital, Sevagram, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Mahatma Gandhi Institute of Medical Sciences and Kasturba Hospital, Sevagram, for the year 2006-2007.
(Placed in Library. See No. LT 7895/07) THE MINISTER OF STATE IN THE MINISTRY OF TEXTILES (SHRI E.V.K.S. ELANGOVAN): Sir, on behalf of Dr. Shakeel Ahmad, I beg to lay on the Table – (1) (i) A copy of the Annual Report (Hindi and English versions) of the Electronics and Computer Software Export Promotion Council, New Delhi, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of Review (Hindi and English versions) by the Government of the working of the Electronics and Computer Software Export Promotion Council, New Delhi, for the year 2006-2007.
(Placed in Library. See No. LT 7896/07) THE MINISTER OF STATE IN THE MINISTRY OF HOME AFFAIRS (SHRI SHRIPRAKASH JAISWAL): Sir, I beg to lay on the Table – (1) A copy each of the following papers (Hindi and English versions) under sub-section (2) of Section 20 of the Protection of Human Rights Act, 1993:-
(i) Annual Report of the National Human Rights Commission, New Delhi, for the year 2005-2006.
(ii) Memorandum of Action Taken on the Annual Report of the National Human Rights Commission, New Delhi, for the year 2005-2006.
(2) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (1) above.
(Placed in Library. See No. LT 7897/07) THE MINISTER OF STATE IN THE MINISTRY OF WATER RESOURCES (SHRI JAY PRAKASH NARAYAN YADAV): Sir, on behalf of Shri Taslimuddin, I beg to lay on the Table – (1) A copy of the Annual Report (Hindi and English versions) of the National Dairy Development Board, Anand, for the year 2006-2007, along with Audited Accounts.
(2) A copy of the Review (Hindi and English versions) by the Government of the working of the National Dairy Development Board, Anand, for the year 2006-2007.
(Placed in Library. See No. LT 7898/07) THE MINISTER OF STATE IN THE MINISTRY OF FINANCE (SHRI S.S. PALANIMANICKAM): Sir, I beg to lay on the Table – (1) A copy of the 37th Valuation Report (Hindi and English versions) of the Life Insurance Corporation of India as on 31st March, 2007, under Section 29 of the Life Insurance Corporation Act, 1956.
(Placed in Library. See No. LT 7899/07) (2) (i) A copy of the Annual Report (Hindi and English versions) of the Life Insurance Corporation of India, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Life Insurance Corporation of India, for the year 2006-2007.
(Placed in Library. See No. LT 7900/07) (3) (i) A copy of the Annual Report (Hindi and English versions) of the Securities and Exchange Board of India, Mumbai, for the year 2006-2007, under sub-section (3) of Section 18 of the Securities Exchange Board of India Act, 1992.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Securities and Exchange Board of India, Mumbai, for the year 2006-2007.
(Placed in Library. See No. LT 7901/07) (4) (i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Public Finance and Policy, New Delhi, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Public Finance and Policy, New Delhi, for the year 2006-2007.
(Placed in Library. See No. LT 7902/07) (5) A copy each of the following Annual Reports (Hindi and English versions) under sub-section (8) of section 10 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 and 1980:-
(i) Report on the working and activities of the Vijaya Bank for the year 2006-2007, along with Accounts and Auditor’s Report thereon.
(Placed in Library. See No. LT 7903/07)
(ii) Report on the working and activities of the Oriental Bank of Commerce for the year 2006-2007, along with Accounts and Auditor’s Report thereon.
(Placed in Library. See No. LT 7904/07)
(iii) Report on the working and activities of the UCO Bank for the year 2006-2007, along with Accounts and Auditor’s Report thereon.
(Placed in Library. See No. LT 7905/07)
(iv) Report on the working and activities of the Indian Bank for the year 2006-2007, along with Accounts and Auditor’s Report thereon.
(Placed in Library. See No. LT 7906/07)
(v) Report on the working and activities of the Punjab and Sind Bank for the year 2006-2007, along with Accounts and Auditor’s Report thereon.
(Placed in Library. See No. LT 7907/07)
(vi) Report on the working and activities of the Punjab National Bank for the year 2006-2007, along with Accounts and Auditor’s Report thereon.
(Placed in Library. See No. LT 7908/07)
(vii) Report on the working and activities of the Bank of India for the year 2006-2007, along with Accounts and Auditor’s Report thereon.
(Placed in Library. See No. LT 7909/07)
(viii) Report on the working and activities of the Union Bank of India for the year 2006-2007, along with Accounts and Auditor’s Report thereon.
(Placed in Library. See No. LT 7910/07)
(ix) Report on the working and activities of the Bank of Maharashtra for the year 2006-2007, along with Accounts and Auditor’s Report thereon.
(Placed in Library. See No. LT 7911/07)
(x) Report on the working and activities of the Allahabad Bank for the year 2006-2007, along with Accounts and Auditor’s Report thereon.
(Placed in Library. See No. LT 7912/07)
(xi) Report on the working and activities of the Syndicate Bank for the year 2006-2007, along with Accounts and Auditor’s Report thereon.
(Placed in Library. See No. LT 7913/07) (6) A copy of the Annual Report (Hindi and English versions) of the State Bank of Saurashtra for the year 2006-2007, alongwith Audited Accounts and Auditors’ Report thereon under sub-section (3) of section 43 of the State Bank of India (Subsidiary Banks) Act, 1959.
(Placed in Library. See No. LT 7914/07) THE MINISTER OF STATE IN THE MINISTRY OF TEXTILES (SHRI E.V.K.S. ELANGOVAN): Sir, I beg to lay on the Table – (1) A copy each of the following papers (Hindi and English versions) under sub-section (1) of section 619 A of the Companies Act, 1956:-
(a) (i) Review by the Government of the working of the Cotton Corporation of India Limited, Navi Mumbai, for the year 2006-2007.
(ii) Annual Report of the Cotton Corporation of India Limited, Navi Mumbai, for the year 2006-2007, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(Placed in Library. See No. LT 7915/07)
(b) (i) Review by the Government of the working of the Handicrafts and Handlooms Exports Corporation of India Limited, New Delhi, for the year 2006-2007.
(ii) Annual Report of the Handicrafts and Handlooms Exports Corporation of India Limited, New Delhi, for the year 2006-2007, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(Placed in Library. See No. LT 7916/07) THE MINISTER OF STATE IN THE MINISTRY OF FINANCE (SHRI S.S. PALANIMANICKAM): Sir, on behalf of Shri Pawan Kumar Bansal, I beg to lay on the Table – (1) A copy of the Report (Hindi and English versions) of the Comptroller and Auditor General of India-Union Government (No.13 of 2007) – Accounts of the Union Government for the year ended the March 2007, under Article 151 (1) of the Constitution.
(Placed in Library. See No. LT 7917/07) (2) A copy each of the following papers (Hindi and English versions):-
(i) The Union Government – Finance Accounts for the year 2006-2007. (Placed in Library. See No. LT 7918/07) (ii) The Union Government – Appropriation Accounts (Civil) for the year 2006-2007. (Placed in Library. See No. LT 7919/07) (iii) The Union Government – Appropriation Accounts (Postal Service) for the year 2006-2007. (Placed in Library. See No. LT 7920/07) (iv) The Union Government – Appropriation Accounts of Defence Services for the year 2006-2007. (Placed in Library. See No. LT 7921/07) (3) A copy of the Government Securities Regulations, 2007 (Hindi and English versions) published in Notification No. 228 in Gazette of India dated the 1st December 2007 under sub-section (3) of Section 32 of the Government Securities Act, 2006. (Placed in Library. See No. LT 7922/07) (4) A copy of the Notification No. S.O.2020(E) (Hindi and English versions) published in Gazette of India dated the 30th November, 2006, appointing the 1st day of December 2007 as the date on which all the provisions of the Government Securities Act, 2006, shall come into force issued under sub-section (1) of Section 4 of the said Act. (Placed in Library. See No. LT 7923/07)
(5) A copy of the Statement (Hindi and English versions) on Quarterly Review of the trends in receipts and expenditure in relation to the budget at the end of the first quarter of financial year 2007-2008, under sub-section (1) of section 7 of the Fiscal Responsibility and Budget Management Act, 2003.[r13] (Placed in Library. See No. LT 7924/07) THE MINISTER OF STATE IN THE DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION, MINISTRY OF COMMERCE AND INDUSTRY (SHRI ASHWANI KUMAR): I beg to lay on the Table— (1) (i) A copy of the Annual Report (Hindi and English versions) of the National Council for Cement and Building Materials, New Delhi, for the year 2006-2007, along with Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the National Council for Cement and Building Materials, New Delhi, for the year 2006-2007.
(Placed in Library. See No. LT 7925/07) (2) (i) A copy of the Annual Report (Hindi and English versions) of the Quality Council of India, New Delhi, for the year 2006-2007, along with Audited Accounts.
(ii) Statement regarding Review (Hindi and English versions) by the Government of the working of the Quality Council of India, New Delhi, for the year 2006-2007.
(Placed in Library. See No. LT 7926/07) (3) A copy of the Newsprint Control (Amendment) Order, 2007 (Hindi and English versions) published in Notification No. S.O.1967(E) in Gazette of India dated the 21st November 2007, issued under Section 18G of the Industries (Development and Regulation) Act, 1951.
(Placed in Library. See No. LT 7927/07) (4) (i) A copy of the Annual Report (Hindi and English versions) of the Central Pulp and Paper Research Institute, Saharanpur, for the year 2006-2007 along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Central Pulp and Paper Research Institute, Saharanpur, for the year 2006-2007.
(Placed in Library. See No. LT 7928/07) THE MINISTER OF STATE IN THE DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION, MINISTRY OF COMMERCE AND INDUSTRY (SHRI ASHWANI KUMAR): On behalf of Shri Jairam Ramesh, I beg to lay on the Table— (1) (i) A copy of the Annual Report (Hindi and English versions) of the Export Inspection Council and Export Inspection Agencies, New Delhi, for the year 2006-2007.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the Export Inspection Council and Export Inspection Agencies, New Delhi, for the year 2006-2007, together with Audit Report thereon.
(iii) A copy of the Review (Hindi and English versions) by the Government of the working of the Export Inspection Council and Export Inspection Agencies, New Delhi, for the year 2006-2007.
(Placed in Library. See No. LT 7929/07) (2) (i) A copy of the Annual Report (Hindi and English versions) of the Cashew Export Promotion Council of India, Kochi, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Cashew Export Promotion Council of India, Kochi, for the year 2006-2007.
(Placed in Library. See No. LT 7930/07) (3) A copy each of the following papers (Hindi and English versions) under sub-section (1) of section 619 A of the Companies Act, 1956:-
(i) Review by the Government of the working of the State Trading Corporation of India Limited, New Delhi, for the year 2006-2007.
(ii) Annual Report of the State Trading Corporation of India Limited, New Delhi, for the year 2006-2007, along with Audited Accounts and comments of the Comptroller and Auditor General thereon.
(Placed in Library. See No. LT 7931/07) THE MINISTER OF STATE IN THE MINISTRY OF RURAL DEVELOPMENT (SHRI CHANDRA SEKHAR SAHU): I beg to lay on the Table— (1) (i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Rural Development, Hyderabad, for the year 2006-2007.
(ii) A copy of the Annual Accounts (Hindi and English versions) of the National Institute of Rural Development, Hyderabad, for the year 2006-2007, together with Audit Report thereon.
(iii) A copy of Review (Hindi and English versions) by the Government of the working of the National Institute of Rural Development, Hyderabad, for the year 2006-2007.
(Placed in Library. See No. LT 7932/07) THE MINISTER OF STATE IN THE MINISTRY OF CHEMICALS AND FERTILIZERS AND MINISTER OF STATE IN THE MINISTRY OF PARLIAMENTARY AFFAIRS (SHRI B.K. HANDIQUE): On behalf of, Shrimati D. Purandeswari, I beg to lay on the table— (1) (i) A copy of the Annual Report (Hindi and English versions) of the University of Hyderabad, Hyderabad, for the year 2006-2007.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the University of Hyderabad, Hyderabad, for the year 2006-2007.
(Placed in Library. See No. LT 7933/07) (2) (i) A copy of the Annual Report (Hindi and English versions) of the National Council of Rural Institute, Hyderabad, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Council of Rural Institute, Hyderabad, for the year 2006-2007.
(Placed in Library. See No. LT 7934/07) (3) (i) A copy of the Annual Report (Hindi and English versions) of the Nagaland University, Kohima, for the year 2005-2006.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the Nagaland University, Kohima, for the year 2005-2006.
(4) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (3) above.
(Placed in Library. See No. LT 7935/07) (5) (i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology, Silchar, for the year 2006-2007.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology, Silchar, for the year 2006-2007.
(Placed in Library. See No. LT 7936/07) (6) (i) A copy of the Annual Report (Hindi and English versions) of the National Institute of Technology, Agartala, for the year 2006-2007, along with Audited Accounts.
(ii) A copy of the Review (Hindi and English versions) by the Government of the working of the National Institute of Technology, Agartala, for the year 2006-2007.
(Placed in Library. See No. LT 7937/07) (7) A copy of the Annual Accounts (Hindi and English versions) by the Government of the working of the Aligarh Muslim University, Aligarh, for the year 2005-2006, together with Audit Report thereon.
(8) Statement (Hindi and English versions) showing reasons for delay in laying the papers mentioned at (7) above.
(Placed in Library. See No. LT 7938/07) (9) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the Banaras Hindu University, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7939/07) (10) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the Mizoram University, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7940/07) (11) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the Manipur University, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7941/07) (12) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the University of Allahabad, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7942/07) (13) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the Babasaheb Bhimrao Ambedkar University, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7943/07) (14) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the Aligarh Muslim University, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7944/07) (15) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the Jawaharlal Nehru University, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7945/07) (16) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the Assam University, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7946/07) (17) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the Mahatma Gandhi Antarrashtriya Hindi Vishwavidalya, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7947/07) (18) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the University of Delhi, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7948/07) (19) A copy of the Statement (Hindi and English versions) explaining reasons for not unlaying the Annual Report and Audited Accounts of the Visva Bharati, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7949/07) (20) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the Nagaland University, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7950/07) (21) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the Jamia Millia Islamia University, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7951/07) (22) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the Tezpur University, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7952/07) (23) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the North Eastern Hill University, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7953/07) (24) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the University of Hyderabad, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7954/07) (25) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the University Grants Commission, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7955/07) (26) A copy of the Statement (Hindi and English versions) explaining reasons for not laying the Annual Report and Audited Accounts of the Indira Gandhi National Open University, for the year 2006-2007, within the stipulated period of nine months after the close of the Accounting year.
(Placed in Library. See No. LT 7956/07)
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