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State of West Bengal - Section

Section 49 in West Bengal Co-operative Societies Rules, 2011

49. Chairman of meeting of Board.

— The Chairman shall preside over all the meetings of the Board at which he is present. In the absence of the Chairman, the Vice-Chairman shall take the chair and in absence of the vice-Chairman one of the Directors in the panel in order of their names in the panel, shall preside over the meeting.