Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 27 in The Goa, Daman and Diu Debt Relief Act, 1980 27. Remission of interest. - A debtor shall not be liable to pay interest upon any debt for the period during which proceedings are stayed under this Act.
