Kothapalli Geeta vs The State Of Ap on 22 April, 2024

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Andhra Pradesh High Court - Amravati

Kothapalli Geeta vs The State Of Ap on 22 April, 2024

Author: B Krishna Mohan

Bench: B Krishna Mohan

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

         MAIN CASE: W.P.Nos.33150 of 2023 and 1226 of 2024

                             PROCEEDING SHEET

Sl.No.                                                             Office
          DATE                          ORDER                      Note
03       22.04.2024

BKM, J List on 02.05.2024. Interim order granted in W.P.No.1226 of 2024 is extended till then.

______ BKM, J ANS 2