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State of Jharkhand - Section

Section 18 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982

18.

Furnishing: Give the number of various types of furniture and purpose for which it is being used.
Sl. No. Description of Furniture. Nos. Purpose for which used Remark regarding condition
Office D. Hall Lab. Ws. Hons. Other purpose.Classroom Lib: