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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(1)(c) in Hyderabad City Police Act, 1348F

(c)prevent obstruction on the occasions of processions and assemblies and in the neighbourhood or any place of worship during the time of public worship and in every case when any street or public place or any place of public resort may be thronged or is likely to be obstructed;