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Himachal Pradesh High Court

Unknown vs Wing Commander Gps Grewal V. Union Of ... on 22 August, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Wing Commander GPS Grewal v. Union of India .

CWP No. 436 of 2019 22.8.2023 Present Mr. Ajay Sharma, Senior Advoctae with Mr. Atharv Sharma, Advocate, for the petitioner.

Mr. Shashi Kumar Shirshoo, Central Government Counsel, for the respondent-Union of India.

Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, of Additional Advocates General with Mr. Ravi Chauhan, Deputy Advocate General, for the respondent-State.

List on 7.10.2023.

                         rt                                  (Sandeep Sharma)
                                                                  Judge

              August 22, 2023
                 (vikrant)








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