Himachal Pradesh High Court
Unknown vs Wing Commander Gps Grewal V. Union Of ... on 22 August, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Wing Commander GPS Grewal v. Union of India .
CWP No. 436 of 2019 22.8.2023 Present Mr. Ajay Sharma, Senior Advoctae with Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Shashi Kumar Shirshoo, Central Government Counsel, for the respondent-Union of India.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, of Additional Advocates General with Mr. Ravi Chauhan, Deputy Advocate General, for the respondent-State.
List on 7.10.2023.
rt (Sandeep Sharma)
Judge
August 22, 2023
(vikrant)
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