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Bengal Presidency - Section

Section 1153 in Police Regulations, Bengal , 1943

1153. Regular contingencies.

- Regular contingencies are those which are incurred by disbursing officers as the occasion for them arises, in accordance with fixed scales, without the sanction of a superior authority.Note. - The various items of regular contingencies and the rules regulating them will be found in paragraph 430 of the Bengal Audit Manual.