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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Punjab - Subsection

Section 57(2) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

(2)The report shall be forwarded by the Superintendent to the Special Officer.Form No. 1(Rule 3)Register of Habitual Offenders residing in District [-] [The words and figures 'prepared in accordance with sections 3,4, 5 and 7 of Act XII of 1952,' omitted by Punjab Government notification No. 10997-5JL-S9/30704, dated 5-11-1952]Note. - On the permanent transfer of Habitual Offender the entries in this Register will also be transferred to the register of the New District.
No. and Date of District Magistrate's Order
Serial number with letters to denote district. Name, father's name and caste Occupation Residence at the time of registration and Police Station Date of birth or approximate age, height and marks ofidentification Convictions including the date, name of court, offence ofwhich convicted and sentence. Entries after registration to bemade in red ink. Under section 5/7 Under section 10 No. and date of notifications under sections 11 and 12 of theAct
1 2 3 4 5 6 7 8
               
Area to which movements are restricted or place in whichsettled Signature of officer making entries under section 5 or undersection 7 or 8 with date Subsequent orders with date regarding transfer, cancellationof registration, etc. Left-hand thumb-impression of the person registered Serial No. of Finger Print Slip and signature of recorder withdate Past and present history of the person Criminal activities with special reference to case in whichsuspected Remarks
9 10 11 12 13 14 15 16
               
Form No. 2(Rule 4)Notice under section 5 of the Punjab Habitual Offenders (Control and Reform) Act, 1952Whereas Government has ordered the preparation of a register of habitual offenders within the district of_________________________, therefore, I______________________________, in exercise of the powers conferred by section 5 of the Act, call upon all habitual offenders residing within the district of________________ to :