Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(2) in Kerala Education Act, 1958 (2)"educational agency" means any person or body of persons permitted to establish and maintain any private school under this Act;
